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Supreme Court Issues Notice on Plea Against Illegal Burning of Bio-Medical Waste - (18 Feb 2020)

ENVIRONMENT

Supreme Court has issued a notice in the matter regarding the rampant illegal and unauthorized bio-medical waste burning being carried out in South Delhi which is consequently creating severe risk for the health of the people residing in the adjacent area as well as increasing the deterioration of the air quality in the city.

Tags : SUPREME COURT   ILLEGAL BURNING OF BIO-MEDICAL WASTE  

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