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SC Pulls Up Delhi Govt. over Inadequate Public Transport Facility - (06 Jan 2016)

SC has pulled up Delhi Govt. and said, "Delhiites have cooperated with government's odd-even vehicle rule. But look at the way they have travelled in jam-packed buses and Metro. You need to augment public transport, otherwise enthusiasm with which Delhiites followed rule would soon evaporate..."

Tags : SC   DELHI GOVT.  

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