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Delhi HC Issues Notice on Plea Challenging MCA Notification for Technical Member Post in NCLAT - (18 Feb 2020)

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Delhi High Court has issued notice to the Central Government in a plea challenging the notification of Ministry of Corporate Affairs (MCA), inviting applications for the post of Technical Member of National Company Law Appellate Tribunal.

Tags : DELHI HIGH COURT   TECHNICAL MEMBER POST IN NCLAT  

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