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Karnataka High Court Directs NLSIU to Not Finalize Selection Process for Professor Positions - (18 Feb 2020)

SERVICE

Karnataka High Court has directed the National Law School of India University (NLSIU) to not finalize its selection process in pursuance to the Notification issued calling for filling up vacant posts of professor and assistant professor.

Tags : KARNATAKA HIGH COURT   PROCESS FOR PROFESSOR POSITIONS   NLSIU  

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