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ITAT, Bangalore: Royal Challengers Eligible for Tax Deduction for Contribution - (18 Feb 2020)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Bangalore has allowed tax deduction to Royal Challengers Sports Pvt. Ltd. on its contribution of Rs. 15 Crores towards the development of Karnataka Cricket Academy.

Tags : INCOME TAX APPELLATE TRIBUNAL   TAX DEDUCTION FOR CONTRIBUTION   ROYAL CHALLENGERS  

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