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Supreme Court: SMS for Hot Seat Contest in Kaun Banega Crorepati Not Unfair Trade Practice - (18 Feb 2020)

MRTP/ COMPETITION LAWS

Supreme Court has held that the Short Message Service (SMS) for the purpose of the Har Seat Hot Seat (HSHS) contest in Kaun Banega Crorepati (KBC) being a value-added service does not adopt any unfair method or unfair or deceptive practice or unfair trade practice.

Tags : SUPREME COURT   KAUN BANEGA CROREPATI  

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