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Gujarat HC Issues Notice to Centre on Pak Woman's Plea on LTV - (06 Jan 2016)

Gujarat HC has issued notice to Ministry of External Affairs, State Government and Panchmahal district SP in response to a petition by a Pakistani woman, who is married to Godhra carnage convict and has been seeking directions to Centre to consider her application for a Long Term Visa (LTV).

Tags : GUJARAT HC   MINISTRY OF EXTERNAL AFFAIRS   STATE GOVERNMENT  

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