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Delhi HC Issues Notice in Plea Seeking Maternity Benefits to Women Pursuing Higher Education - (18 Feb 2020)

EDUCATION

Delhi High Court has issued notice to the Central Government and University Grants Commission in a plea seeking relaxation in attendance norms for women pursuing Higher education on account of their pregnancy, childbirth or postnatal care.

Tags : DELHI HIGH COURT   MATERNITY BENEFITS TO WOMEN PURSUING HIGHER EDUCATION  

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