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Securities and Exchange Board of India Puts Curbs on Financial Advisers to Prevent Mis-selling - (18 Feb 2020)

CAPITAL MARKET

Securities and Exchange Board of India has barred investment advisers from simultaneously selling financial products and advisory services, and capped the fees they can charge their clients, in an attempt to curb mis-selling and protect investors.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   CURBS ON FINANCIAL ADVISERS  

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