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National Company Law Appellate Tribunal Gives JSW Steel Immunity from All Criminal Probes - (18 Feb 2020)

COMPANY

National Company Law Appellate Tribunal has given JSW Steel immunity from all criminal investigations after it takes over Bhushan Power & Steel, whose assets were sought to b attached by the Enforcement Directorate over alleged bungling by former management.

Tags : NATIONAL COMPANY LAW APPELLATE TRIBUNAL   JSW STEEL LTD.   IMMUNITY  

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