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SC: 100% EOU & SEZs Not Covered Under the Ambit of ‘Vishesh Krishi Upaj Yojna’ - (17 Feb 2020)

CIVIL

Supreme Court has held that 100% Export Oriented Unit (EOU) and Special Economic Zones (SEZs) are not covered under the ambit of ‘Vishesh Krishi Upaj Yojna’.

Tags : SUPREME COURT   VISHESH KRISHI UPAJ YOJNA  

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