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Allahabad High Court Directs All DMs to Give Fitness Report of School Buses by March 2 - (17 Feb 2020)

CIVIL

Allahabad High Court has ordered all the District Magistrates (DMs) of the state to conduct a fitness test of school buses as per Supreme Court orders and to submit a compliance report thereto by 2nd March, 2020.

Tags : ALLAHABAD HIGH COURT   FITNESS REPORT OF SCHOOL BUSES  

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