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Delhi HC Issues Notice in Plea Seeking CBI Inquiry on Instances of Molestation Inside Gargi Campus - (17 Feb 2020)

CRIMINAL

Delhi High Court has issued notices to Central Government, Central Bureau of Investigation (CBI) and Delhi Police, in a plea seeking CBI Inquiry on alleged instances of molestation and sexual misconduct inside the campus of Gargi college.

Tags : DELHI HIGH COURT   GARGI COLLEGE MOLESTATION CASE  

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