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Madras High Court ‘s Relief to Vijayakant Till January 25 - (06 Jan 2016)

Madras High Court has extended till January 25 an interim order passed by it on December 29 restraining Thanjavur East police from arresting DMDK president Vijayakant in a case filed against him and his party for allegedly damaging an AIADMK hoarding.

Tags : MADRAS HIGH COURT   DMDK PRESIDENT VIJAYAKANT  

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