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FASTag to be available free of charge for 15 days- (Press Information Bureau) (12 Feb 2020)

MANU/PIBU/0400/2020

Civil

In order to further increase digital collection of user fee via FASTag at NH fee plazas, National Highways Authority of India (NHAI) has decided to waive off the FASTag cost of Rs.100/- for NHAI FASTag between 15th and 29th February, 2020. Road users can visit any authorised physical point-of-sale locations with a valid Registration Certificate (RC) of the vehicle and get a NHAI FASTag free of cost. NHAI FASTag may be purchased from all NH fee plazas, RTOs, Common Service Centres, transport hubs, petrol pumps, etc. To search for the nearest NHAI FASTag point-of-sale locations, one may download MyFASTag App, or visit www.ihmcl.com or Call 1033 NH Helpline number.

The applicable security deposit and minimum balance amount for FASTag wallet shall, however, remain unchanged. NHAI had earlier announced for Free NHAI FASTag from 22 Nov to 15 December 2019 to encourage people to adopt FASTag.

Tags : FASTAG   AVAILABILITY   CHARGE FREE  

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