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Gauhati HC: Land Revenue Receipts, PAN Card and Bank Documents Do Not Prove Citizenship - (17 Feb 2020)

CIVIL

Gauhati High Court has observed that land revenue paying receipts do not prove citizenship of a person. The Court has further observed that Permanent Account Number (PAN) Card and Bank Documents do not prove citizenship either.

Tags : GAUHATI HIGH COURT   PROOF FOR CITIZENSHIP  

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