Allahabad HC Dismisses Plea to Revoke Citizenship of Akshay Kumar and Alia Bhatt - (17 Feb 2020)
CIVIL
Allahabad High Court has dismissed a Petition seeking seizure of citizenships of film artists, Akshay Kumar and Alia Bhatt, for want of jurisdiction.
Tags : ALLAHABAD HIGH COURT   CITIZENSHIP OF AKSHAY KUMAR AND ALIA BHATT  
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