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CBDT Notifies Forms for Firms to Avail Lower Corporate Taxes - (17 Feb 2020)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has notified Forms 10-IC and 10-ID for existing companies that want to avail lower Income Tax rates and new manufacturing firms, respectively.

Tags : CENTRAL BOARD OF DIRECT TAXES   FORMS FOR FIRMS TO AVAIL LOWER CORPORATE TAXES  

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