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Delhi High Court Seeks Government's Response over Ajay Chautala’s Parole Plea - (06 Jan 2016)

Delhi High Court has sought Delhi Government's reply on plea by Ex-MLA Ajay Chautala, serving 10-year jail term in teachers' recruitment scam case, seeking twelve weeks' parole for medical treatment.

Tags : DELHI HIGH COURT   AJAY CHAUTALA    

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