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Bombay HC Stays Injunction Against YouTuber for Alleged Mocking Video Against Parachute Coconut Oil - (17 Feb 2020)

CIVIL

Bombay High Court has stayed the injunction order against YouTuber, Abhijeet Bhansali on Bhansali's video which allegedly contained "disparaging remarks" against Parachute coconut oil.

Tags : BOMBAY HIGH COURT   ABHIJEET BHANSALI   VIDEO AGAINST PARACHUTE COCONUT OIL  

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