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Supreme Court Rejects Plea Seeking Extension of Deadline for Sale of BS-IV Vehicles - (17 Feb 2020)

MOTOR VEHICLES

Supreme Court has rejected a plea seeking an extension of the 1st April, 2020 deadline by one more month to sell Bharat Stage-IV (BS-IV) norms compliant vehicles across the country.

Tags : SUPREME COURT   DEADLINE FOR SALE OF BS-IV VEHICLES  

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