Manipur HC: State Establishments Must Record Transgender Person’s New Name & Gender in Documents  ||  Delhi HC: Failure to Frame Counter Claim Despite Pleadings is Patently Illegal  ||  Mumbai Commission Holds Reliance Retail Liable for Defective AC Replacement Failure  ||  SC Orders ASI to Supervise Repair of Mehrauli’s Ancient Dargahs  ||  SC Reprimands Bihar IPS Officer for Affidavit Supporting Murder Convict  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  Supreme Court Orders Haridwar Collector Inquiry into Maa Chandi Devi Trust  ||  SC Recommends Statutory Appeal Against DJ’s Compensation Orders  ||  SC Dismisses Petition Challenging 2024 Maharashtra Assembly Elections Over Bogus Voting    

SC Permits Gujarat Police to File Chargesheet Against Hardik Patel - (06 Jan 2016)

SC has permited Gujarat police to file a chargesheet by Friday in a trial court in a criminal case lodged against quota stir leader Hardik Patel for allegedly instigating Patel community to kill policemen and adopt violent means to wage war against Gujarat government.

Tags : SC   HARDIK PATEL  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved