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Delhi HC Seeks Centre’s Response on Contempt Plea Against Govt. for Failure to Curb Loudspeaker Use - (17 Feb 2020)

CONTEMPT OF COURT

Delhi High Court has sought the Centre and Delhi Government’s stand on a plea seeking contempt action against them for non-compliance with Court's earlier order banning the use of loudspeakers by religious places between 10 pm to 6 am.

Tags : DELHI HIGH COURT   FAILURE TO CURB LOUDSPEAKER USE  

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