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Bombay HC Admits Appeal of Sanap Against Death Sentence in Esther Anuhya Rape and Murder Case - (06 Jan 2016)

Bombay High Court has admitted appeal filed by Chandrabhan Sanap, who was held guilty of raping and murdering 23-year-old techie Esther Anuhya in 2014. A special women's court had accorded death sentence to Sanap on October 30 last year.

Tags : BOMBAY HIGH COURT   CHANDRABHAN SANAP   ESTHER ANUHYA  

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