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Calcutta High Court Stays Construction of Reliance JIO Infocomm Limited Mobile Tower - (14 Feb 2020)

MEDIA & COMMUNICATION

Calcutta High Court has stayed the construction of Reliance JIO Infocomm Limited mobile tower as the local self-governing authorities did not comply with the clause 4A of the Advisory Guidelines regarding the installation of the tower. Further, the Court has observed that the authorities did not invite objections from the people near the site of the proposed mobile tower.

Tags : CALCUTTA HIGH COURT   CONSTRUCTION OF RELIANCE JIO INFOCOMM LIMITED MOBILE TOWER  

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