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Madras HC Directs State Govt. to File Report on Steps Taken for Rehabilitation of Manual Scavengers - (14 Feb 2020)

LABOUR AND INDUSTRIAL

Madras High Court has asked the State Government as to what steps have been taken for the rehabilitation of the families of manual scavengers, apart from payment of compensation to bereaved families.

Tags : MADRAS HIGH COURT   MANUAL SCAVENGERS  

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