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Supreme Court Approves Use of Double-Sided Printing on A4 Sheets for Filings - (14 Feb 2020)

ENVIRONMENT

Supreme Court has approved the use of double-sided printing on A4 sheets for filings. The Court has taken the decision in environmental interest, following a meeting of the judges of the Committee for Rationalization of use of papers with members of the Supreme Court Bar Association and the Supreme Court Advocates on Record Association.

Tags : SUPREME COURT   USE OF DOUBLE-SIDED PRINTING FOR FILINGS  

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