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Bombay HC Summons Central Govt. Officials over Issue of PAN Card to a Foreign National - (05 Jan 2016)

Bombay High Court while taking serious note of a foreign national obtaining a PAN card by claiming to be an Indian citizen and using it to open two bank accounts, has summoned three senior Central government officials to appear before it on January 8 to show what action had been taken in the matter.

Tags : BOMBAY HC   PAN CARD  

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