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SEBI Introduces System to Detect Misuse of Client Securities by Brokers - (14 Feb 2020)

CAPITAL MARKET

Securities and Exchange Board of India has introduced a system to monitor and detect misuse of client securities by stockbrokers in the wake of Karvy Stock Broking Case.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   MISUSE OF CLIENT SECURITIES BY BROKERS  

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