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Rajasthan High Court Grants Bail to Chartered Accountant Accused of Wrongly Availing ITC - (13 Feb 2020)

CRIMINAL

Rajasthan High Court has granted bail to Paridhi Jain, a Chartered Accountant accused of wrongfully availing the Income Tax Credit (ITC).

Tags : RAJASTHAN HIGH COURT   BAIL TO CHARTERED ACCOUNTANT  

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