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Supreme Court Questions 100% Quota for Tribals in Scheduled Tribes Area - (13 Feb 2020)

CONSTITUTION

Supreme Court has questioned the setting aside of 100% teachers’ posts for tribals in Andhra Pradesh’s Scheduled Tribes Area. The Court further inquired if the 100% quota was meant to benefit teachers or the students, and demanded the studies that show reservations benefits had percolated to those who needed them and had improved their economic condition.

Tags : SUPREME COURT   QUOTA FOR TRIBALS  

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