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SEBI Asks National Stock Exchange to Divest Entire Stake in Computer Age Management Services Ltd. - (13 Feb 2020)

CAPITAL MARKET

Securities and Exchange Board of India has asked the National Stock Exchange of India to divest its 37% stake in the Computer Age Management Services Ltd. within a year.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   NATIONAL STOCK EXCHANGE   CAMS  

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