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Calcutta High Court Allows Live-Streaming of Proceedings - (13 Feb 2020)

CIVIL

Calcutta High Court has granted permission for live-streaming of proceedings in a matter related to whether the children of Parsi Zoroastrian women married to non-Parsis can be allowed access to Atash Adaran (Fire Temple).

Tags : CALCUTTA HIGH COURT   LIVE STREAMING OF PROCEEDINGS  

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