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SC Directs Madhya Pradesh HC to Reinstate Woman Judge Who Made Sexual Harassment Allegations - (13 Feb 2020)

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Supreme Court has directed the Madhya Pradesh High Court to consider reinstating a woman judge, claiming only her seniority to be maintained, who had resigned after she had accused a sitting High Court Judge of sexual harassment charges.

Tags : SUPREME COURT   MADHYA PRADESH HIGH COURT   REINSTATEMENT OF WOMAN JUDGE  

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