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Delhi High Court Seeks Explanation from DDA Over Change in Land Use for Central Vista - (13 Feb 2020)

CIVIL

Delhi High Court has asked the Delhi Development Authority (DDA) to explain if it has the power to change the land use as required in the case of Central Vista, a green area which has been proposed to house the new Parliament and other Government Offices.

Tags : DELHI HIGH COURT   DELHI DEVELOPMENT AUTHORITY   CENTRAL VISTA  

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