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Madhya Pradesh High Court Directs State to Pay Rs. 5 Lakhs to Man Detained Illegally - (12 Feb 2020)

CRIMINAL

Madhya Pradesh High Court has directed the State Government to pay a compensation of Rs. 5 Lakhs for detaining an innocent man, in the pretext of detaining a convict, and subsequently trying to defend its illegal actions.

Tags : MADHYA PRADESH HIGH COURT   ILLEGAL DETENTION OF MAN  

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