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Supreme Court Issues Notice on NCPCR's Plea for SIT Probe on Allegations of Selling of Children - (12 Feb 2020)

CRIMINAL

Supreme Court has issued notice to the Government of Jharkhand on a plea filed by National Commission for Protection of Child Rights (NCPCR) alleging selling of children in the charity homes run by the Missionaries of Charity.

Tags : SUPREME COURT   SELLING OF CHILDREN IN CHARITY HOMES  

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