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Allahabad High Court Prohibits Raising of Banners and Posters in Court Premises - (12 Feb 2020)

CIVIL

Allahabad High Court has prohibited the raising of banners and posters in the Court premises, during elections to the High Court Bar Association, keeping in mind the security of the Court premises.

Tags : ALLAHABAD HIGH COURT   RAISING OF BANNERS AND POSTERS IN COURT PREMISES  

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