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Delhi High Court Issues Notice Seeking Centre’s Response on Plea for Special Probe - (12 Feb 2020)

CIVIL

Delhi High Court has sought the Centre’s response to a plea seeking Court-monitored probe by a committee or a special investigation team into the police crackdown at Jamia Millia Islamia on 15 December, 2019.

Tags : DELHI HIGH COURT   JAMIA MILLIA ISLAMIA UNIVERSITY   POLICE CRACKDOWN  

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