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SC Asks Centre to Devise Mechanism to Stop Circulation of Derogatory Comments on Social Media - (12 Feb 2020)

CIVIL

Supreme Court has asked the Centre, social media platforms and Non- Governmental Organizations to consider devising a mechanism to stop the circulation of derogatory comments against institutions like the Parliament, and the Supreme Court on social media.

Tags : SUPREME COURT   DEROGATORY COMMENTS ON SOCIAL MEDIA  

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