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Supreme Court Gives Stay on Karnataka High Court's Order of 3 Months Jail to SRS MD - (10 Feb 2020)

CIVIL

Supreme Court has provided interim relief to K T Rajashekar, the managing director of S R S Travel and Logistics by staying the Karnataka High Court's order, which directed for his three-month civil imprisonment and attachment of moveable properties for "wilful disobedience" of its order.

Tags : SUPREME COURT   SRS MD  

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