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NGT Tells Centre, UP Take Clear Stand on Next Steps over Cleaning Ganga - (05 Jan 2016)

National Green Tribunal (NGT) has asked Central Pollution Control Board (CPCB), Central Government and Uttar Pradesh Government to take a clear stand on next steps to be taken to clean up river Ganga.

Tags : NATIONAL GREEN TRIBUNAL   CENTRAL POLLUTION CONTROL BOARD   GANGA   UTTAR PRADESH GOVERNMENT  

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