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Shaheen Bagh Infant Death: Apex Court Takes Note to Stop Minors from Participating In Protests - (10 Feb 2020)

CIVIL

Apex Court took cognisance on its own to "stop involvement of children and infants in demonstrations" following the death of an infant on January 30 at Shaheen Bagh in New Delhi.

Tags : APEX COURT   SHAHEEN BAGH INFANT DEATH  

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