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UK Court: Anil Ambani to Pay USD 100 Million in Conditional Order for Chinese Banks - (10 Feb 2020)

BANKING

UK Court has directed Reliance Group chairman Anil Ambani to pay USD 100 million within six weeks towards a conditional order granted to three Chinese banks pursuing the recovery of over USD 680 million owed to them as part of a loan agreement.

Tags : UK COURT   ANIL AMBANI  

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