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Delhi High Court Stays Increase in Auto-Rickshaw Fares by AAP Govt - (07 Feb 2020)

CIVIL

Delhi High Court has stayed the AAP Government's decision to increase auto-rickshaw fares in the national capital. The Court said, "We hereby stay the operation of the June 12 notification issued by the Delhi Government till the next date of hearing."

Tags : DELHI HIGH COURT   AUTO-RICKSHAW  

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