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Supreme Court Orders for Inventory of Sabarimala Jewels - (07 Feb 2020)

CIVIL

Supreme Court has ordered a complete inventory of all jewellery and ornaments used to adorn the statue of Lord Ayyappa at Kerala's iconic Sabarimala temple. The Apex Court appointed a retired judge - CN Ramachandran Nair - to supervise the exercise and said it was "only concerned with security of jewels... inventory to be made and report given to us, we will keep it in a sealed cover".

Tags : SUPREME COURT   SABARIMALA JEWELS  

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