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Supreme Court Lens on Waqf’s ‘Unlisted Assets Worth Lakhs of Crores’ - (07 Feb 2020)

TRUSTS AND SOCIETIES

Supreme Court has sought responses from the Minority Affairs Ministry, all States and waqf bodies while entertaining a Public Interest Litigation alleging non-enumeration of waqf properties worth lakhs of crores of rupees resulting in their misuse and illegal transfer to builders.

Tags : SUPREME COURT   WAQF  

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