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National Green Tribunal Gives Nod for Bridge on Yamuna Floodplains - (07 Feb 2020)

ENVIRONMENT

National Green Tribunal has allowed the Delhi Metro Rail Corporation to construct a bridge on the Yamuna floodplains under Phase-IV of the project. The Tribunal passed the order after noting the recommendations of the Principal Committee which said that the project can be approved subject to certain conditions.

Tags : NATIONAL GREEN TRIBUNAL   YAMUNA  

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