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Bombay HC Orders State to Start Website/Mobile App Allowing Citizen Complaint About Noise Pollution - (05 Jan 2016)

Bombay High Court has ordered State Govt. to start a website and mobile application where citizens can register complaints about noise pollution in their areas. The court has also set a deadline of two months. The court also asked State Govt. to get decibel meters to check noise pollution.

Tags : BOMBAY HIGH COURT   NOISE POLLUTION  

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