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Delhi Court Seeks Nirbhaya Convicts' Response Over Fresh Death Warrants Plea - (07 Feb 2020)

CRIMINAL

Delhi Court has sought the response of four death row convicts in the Nirbhaya gang rape and murder case on the petition of Tihar jail authorities seeking issuance of fresh death warrants against them.

Tags : DELHI COURT   NIRBHAYA   DEATH WARRANTS  

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